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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in The Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008

(4)The CEC shall call for applications through publication of notice in at-least one newspaper and on he Commission's website giving, as far as possible, a period.of at least three weeks for submission of applications.