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Supreme Court - Daily Orders

M/S. Uptron Powertronics Ltd vs Om Prakash Punyani on 15 March, 2023

     ITEM NO.38                          REGISTRAR COURT. 1                SECTION XIV

                                       S U P R E M E C O U R T O F         I N D I A
                                               RECORD OF PROCEEDINGS

                                   BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10815/2020

     M/S. UPTRON POWERTRONICS LTD & ORS.                                         Petitioner(s)

                                                           VERSUS

     OM PRAKASH PUNYANI & ORS.                                                   Respondent(s)


     Date : 15-03-2023 This petition was called on for hearing today.


     For Petitioner(s)
                                           Mr. Amit Pawan, AOR

     For Respondent(s)
                                          Mr. Rajeev Sharma, Adv.
                                          Mr. Mohan Lal Sharma, AOR
                                          Mr. Ajay Vikram Singh, AOR

                                          Mr. Adarsh Upadhyay, AOR
                                          Mr. Aman Pathak, Adv.
                                          Ms. Pallavi Kumari, Adv.

                                UPON hearing the counsel, the Court made the following
                                                   O R D E R

Ld. Counsel for the petitioner is granted four weeks’ time, as last opportunity, to take appropriate steps in respect of deceased respondent No.1.

Respondent No.2 is granted four weeks’ time, as last opportunity, for filing counter affidavit.

Service is complete on respondent No.3 but none has entered appearance.

Signature Not Verified Digitally signed by Indu Marwah Date: 2023.03.17

List again on 26.4.2023.

16:06:55 IST Reason:

ATUL M. KURHEKAR Registrar