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State of Arunachal Pradesh - Section

Section 24 in Venkateshwara Open University Act, 2012

24. The Academic Council.

(1)The Academic Council shall be the principal academic body of the University and shall subject to the provisions of the Statutes and the Ordinances. co-ordinate and exercise general supervision over the academic policies of the University.
(2)The Constitution of the Academic Council the term of office of its members and its powers and functions shall be such as may be prescribed.