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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(2) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(2)Non-official members of the State Executive Committee not a resident of State Headquarters shall be paid daily allowance and travelling allowance for each day of journey at the rate admissible to an officer of the State Government drawing pay of rupees 16,400-20,000 and above:Provided that a non-official member will not be allowed to draw both daily allowance and sitting fee for the same day and also may be allowed to perform journey by air without prior approval of the Government in the Finance Department.