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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(1)(vi) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(vi)Four eminent persons representing Industry, Research and Development, Engineering and Technology, Architecture, Fine Arts, Physical and Social Sciences and public life etc., to be nominated by the Government.