Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 2 in The Haryana Staff Selection Commission Act, 2004

2. Definitions.

- In this Act, unless the context otherwise requires, -
(a)"Commission" means the Haryana Staff Selections Commission constituted under Section 3 of this Act;
(b)"Government" means the Government of the State of Haryana;
(c)"member" means the member of the Commission and includes the Chairman.