Income Tax Appellate Tribunal - Bangalore
Shri. Naveen Kumar Gupta (Huf), Mysore vs Assistant Commissioner Of Income Tax, ... on 16 October, 2020
IN THE INCOME TAX APPELLATE TRIBUNAL
"A" BENCH : BANGALORE
BEFORE SHRI. N. V. VASUDEVAN, VICE PRESIDENT AND
SHRI. A. K. GARODIA, ACCOUNTANT MEMBER
ITA No.2377/Bang/2019
Assessment Year : 2015 - 16
Mr. Naveen Kumar Gupta (HUF), Vs. The Assistant Commissioner of
No.401, Sankalp Daffodill Apartments, Income Tax,
th
13 Cross, Off Kalidasa Road, Circle - 1(1),
Mysuru - 570 002. Mysuru.
PAN : AAFHN 4889 M
APPELLANT RESPONDENT
Assessee by : Shri. Rajiv Nulvi, Advocate
Revenue by : Shri. Manjeet Singh, Addl. CIT (DR)(ITAT), Bengaluru
Date of hearing : 13.10.2020
Date of Pronouncement : 16.10.2020
ORDER
Per A. K. Garodia, Accountant Member:
This appeal is filed by the assessee and the same are directed against the order of the learned CIT (A), Mysuru, dated 30.08.2019.
2. Learned AR of the assessee stated that the assessee is opting for Vivad Se Vishwas Scheme, 2020. In the course of hearing, it was the proposition put forward by the Bench that under these facts, the appeals of the assessee may be dismissed as withdrawn and liberty may be granted to the assessee to approach this Tribunal for recall of this order under section 254(2) of the Act in case the assessee finally opts out of Vivad Se Vishwas Scheme, 2020. In reply, it was submitted by learned AR of the assessee that if such liberty is granted to the assessee, then he has no objection about dismissal of this ITA No.2377/Bang/2019 Page 2 of 2 appeals as withdrawn. Learned DR of the Revenue also agreed to this proposition put forward by the Bench.
3. In view of above discussion, we dismiss this appeal as withdrawn and grant liberty to the assessee to approach this Tribunal for recall of this Tribunal order under section 254(2) of the Act in case the assessee finally opts out of Vivad Se Vishwas Scheme, 2020 for any reason.
4. In the result, the appeal of the assessee is dismissed.
Pronounced in the open court on the date mentioned on the caption page.
SSd/-d/- Sd/- Sd/-
(N. V. VASUDEVAN) (A.K. GARODIA)
Vice President Accountant Member
Bangalore,
Dated: 16.10. 2020.
/NS/*
Copy to:
1. Appellants 2. Respondent 3. CIT
4. CIT(A) 5. DR, ITAT, Bangalore. 6. Guard file
By order
Assistant Registrar,
ITAT, Bangalore.