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State of Odisha - Section

Section 5 in The Orissa High Court (Appointment of Staff) Rules, 1963

5.

(a)Appointment to the posts in category 5 (c) and category 8 in Class III referred to above shall ordinarily be made by direct recruitment. Not less than 50 per cent of the posts in the cadres of Grade I and Grade II shall be filled up by promotion of Grade II and Lower Division Assistants, respectively.
(b)Appointments to Class IV posts shall be made either by promotion or by direct recruitment as the case may be, according as the appointing authority shall in each case determine.