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[Cites 0, Cited by 0] [Section 2A(7)] [Section 2A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2A(7)(ii) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(ii)The fee chargeable for renewal of a registration certificate shall be the same as for the grant thereof.