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[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(9)(b) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(b)to issue directions regarding methods of instructions, coordination of teaching, evaluation of research and maintenance and improvement of academic standards;