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Delhi High Court - Orders

Dcm Financial Services Ltd vs Mishra Handicraft Pvt. Ltd on 23 July, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~C-28
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         CO.PET. 333/2001, CO.APPL. 627/2005 & CO.APPL. 802/2018
                                     DCM FINANCIAL SERVICES LTD.                                                           .....Petitioner
                                                                           Through:                Mr.M.M.Singh, Ms.Indu M. Singh
                                                                                                   and Ms.Ayushi Mishra, Advocates
                                                                                                   for Ex-directors

                                                                           versus

                                     MISHRA HANDICRAFT PVT. LTD.             .....Respondent
                                                  Through: Mr.D.     Bhattacharya,     Standing
                                                           Counsel for OL

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 23.07.2024 Learned standing counsel appearing on behalf of the Official Liquidator prays for and is granted further four weeks' time to file status report qua the property of the company situated in Mirzapur, Uttar Pradesh.

List on 1st October, 2024.

CHANDRA DHARI SINGH, J JULY 23, 2024 Dy/ryp Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/07/2024 at 02:24:33