Delhi High Court - Orders
Dcm Financial Services Ltd vs Mishra Handicraft Pvt. Ltd on 23 July, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~C-28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 333/2001, CO.APPL. 627/2005 & CO.APPL. 802/2018
DCM FINANCIAL SERVICES LTD. .....Petitioner
Through: Mr.M.M.Singh, Ms.Indu M. Singh
and Ms.Ayushi Mishra, Advocates
for Ex-directors
versus
MISHRA HANDICRAFT PVT. LTD. .....Respondent
Through: Mr.D. Bhattacharya, Standing
Counsel for OL
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 23.07.2024 Learned standing counsel appearing on behalf of the Official Liquidator prays for and is granted further four weeks' time to file status report qua the property of the company situated in Mirzapur, Uttar Pradesh.
List on 1st October, 2024.
CHANDRA DHARI SINGH, J JULY 23, 2024 Dy/ryp Click here to check corrigendum, if any This is a digitally signed order.
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