Delhi High Court - Orders
Videocon Telecommunications Limited vs Tower Vision India Private Limited on 19 September, 2023
Author: Manmohan
Bench: Manmohan
$~ 2 to 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 97/2016
VIDEOCON TELECOMMUNICATIONS LIMITED ..... Appellant
Through: Mr. Saifur R. Faridi, Ms. Smarika
Singh, Mr. Aman Goyal, Advocates
Versus
TOWER VISION INDIA PRIVATE LIMITED ..... Respondent
Through: Mr. Mohit Agarwal, Advocate
3
+ FAO(OS) (COMM) 98/2016
VIDEOCON TELECOMMUNICATIONS LIMITED ..... Appellant
Through: Mr. Saifur R. Faridi, Ms. Smarika
Singh, Mr. Aman Goyal, Advocates
Versus
VIOM NETWORK LIMITED ..... Respondent
Through: Mr.Manish K.Jha with Ms.Pallavi
Kumar, Advocates.
4
+ FAO(OS) (COMM) 99/2016
VIDEOCON TELECOMMUNICATIONS LIMITED ..... Appellant
Through: Mr. Saifur R. Faridi, Ms. Smarika
Singh, Mr. Aman Goyal, Advocates
Versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 22:46:04
ATC TELECOM TOWER CORPORATION PRIVATE LTD
..... Respondent
Through: Mr.Manish K.Jha with Ms.Pallavi
Kumar, Advocates.
5
+ FAO(OS) (COMM) 100/2016
STATE BANK OF INDIA ..... Appellant
Through: Mr. Siddharth Sangal, Ms. Nilanjani
Tandon, Ms. Richa Mishra,
Advocates
Versus
VIOM NETWORKS LTD & ANR ..... Respondents
Through: Mr.Manish K.Jha with Ms.Pallavi
Kumar, Advocates.
6
+ FAO(OS) (COMM) 101/2016
VIDEOCON TELECOMMUNICATIONS LTD ..... Appellant
Through: Mr. Saifur R. Faridi, Ms. Smarika
Singh, Mr. Aman Goyal, Advocates
versus
INDUS TOWERS LTD ..... Respondent
Through: Ms. Kavita Sarin, Mr. Deepesh, Ms.
Niharica Khanna, Advocates
7
+ FAO(OS) (COMM) 118/2016, CM APPL. 42211/2016 & CM APPL.
8481-8482/2019
ARVIND BALI & ORS ..... Appellants
Through: Mr. Akhil Sibal, Sr. Advocate with
Mr. Yashvardhan, Ms. Smita Kant,
Ms. Kritika Nagpal, Mr. Gyanendra
Shukla, Mr. Akshay Gupta, Mr.
Nikhil Y. Chawla, Advocates
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 22:46:04
versus
VIOM NETWORK LIMITD ..... Respondent
Through: Mr.Manish K.Jha with Ms.Pallavi
Kumar, Advocates.
8
+ FAO(OS) (COMM) 119/2016 & CM APPL. 42225/2016
STATE BANK OF INDIA ..... Appellant
Through: Mr. Siddharth Sangal, Ms. Nilanjani
Tandon, Ms. Richa Mishra,
Advocates
versus
INDUS TOWERS LIMITED & ANR ..... Respondents
Through: Ms. Kavita Sarin, Mr. Deepesh, Ms.
Niharica Khanna, Advocates
9
+ FAO(OS) (COMM) 121/2016
STATE BANK OF INDIA ..... Appellant
Through: Mr. Siddharth Sangal, Ms. Nilanjani
Tandon, Ms. Richa Mishra,
Advocates
versus
TOWER VISION INDIA PRIVATE LIMITED & ANR
..... Respondents
Through: Mr. Mohit Agarwal, Advocate
10
+ FAO(OS) (COMM) 144/2016
SUDHIR CHINTAMANI NILKANTH JATAR & ORS.... Appellants
Through: Mr. Akhil Sibal, Sr. Advocate with
Mr. Yashvardhan, Ms. Smita Kant,
Ms. Kritika Nagpal, Mr. Gyanendra
Shukla, Mr. Akshay Gupta, Mr.
Nikhil Y. Chawla, Advocates
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 22:46:04
versus
TOWER VISION INDIA PRIVATE LIMITED ..... Respondent
Through: Mr. Mohit Agarwal, Advocate
11
+ FAO(OS) (COMM) 145/2016 & CM APPL. 47101/2016
SUDHIR CHINTAMANI NILKANTH JATAR & ORS.
..... Appellants
Through: Mr. Akhil Sibal, Sr. Advocate with
Mr. Yashvardhan, Ms. Smita Kant,
Ms. Kritika Nagpal, Mr. Gyanendra
Shukla, Mr. Akshay Gupta, Mr.
Nikhil Y. Chawla, Advocates
versus
INDUS TOWER LTD. ..... Respondent
Through: Ms. Kavita Sarin, Mr. Deepesh, Ms.
Niharica Khanna, Advocates
12
+ FAO(OS) (COMM) 23/2017
VIDEOCON TELECOMMUNICATIONS LTD ..... Appellant
Through: Mr. Saifur R. Faridi, Ms. Smarika
Singh, Mr. Aman Goyal, Advocates
Versus
BHARTI INFRATEL LIMITED ..... Respondent
Through: Mr. P.S. Bindra, Sr. Advocate with
Mr. Bhuvneshwar Tyagi, Advocate
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 22:46:04
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 19.09.2023
1. This Court is informed that Civil Appeal No. 894/2022 titled 'Twinstar Technologies Limited vs. Bank of Maharashtra and Ors.' is listed before the Supreme Court in Decemeber, 2023.
2. To await the decision of the Supreme Court in the said matter, re- notify on 19th February, 2024.
MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 19, 2023 AK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 22:46:04