Section 7 in The Gujarat Water Users' Participatory Irrigation Management Act, 2007
7. Election of President at first meeting of Association.
(1)(a)On the formation of the Association, there shall be called the first meeting thereof for election of its President from amongst the members.(b)The meeting shall be held on such date within four weeks from the date of the formation of the Association as may be fixed by the Competent Authority and shall be presided over by the Competent Authority who shall have such powers and follow such procedure as he deems fit but shall not have right to vote.(2)The term of the office of the President shall be six years from the date of his election.
