Himachal Pradesh High Court
Unknown vs Cr. Appeal No.193/2019 on 5 November, 2019
Bench: Tarlok Singh Chauhan, Anoop Chitkara
Cr. Appeal No.193/2019 5.11.2019 Present: Mr. Vinod Thakur, Addl. A.G. with Mr. Bhupinder Thakur .
and Ms. Svaneel Jaswal, Dy. A.Gs. for the appellant/ State.
Ms. Shradha Karol, Advocate, for the respondent/accused.
Cr.MP No.1612/2019The application is clearly misconceived, as the conviction and sentence imposed upon the applicant, is pursuant to his confession made before the learned Special Judge, which confession admittedly has not been retracted by him. Accordingly, the application is dismissed.
(Tarlok Singh Chauhan) Judge (Anoop Chitkara) Judge 5th November, 2019 (KS) ::: Downloaded on - 06/11/2019 20:25:09 :::HCHP