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State of Assam - Section

Section 1 in North-East Frontier Agency (Royalty on Forest Produce) Rules, 1958

1. Short title, extent and commencement.

(1)These rules may be called the North-East Frontier Agency (Royalty on Forest Produce) Rules, 1958.
(2)These rules shall apply to the whole of the North-East Frontier Agency and shall come into force with immediate effect.