Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(5) in The Himachal Pradesh Advocates Welfare Fund Act, 1996

(5)Any member of the Fund who fails to pay the annual subscription for any year on or before the [30th June] [Substituted for the figures and words '31st March' vide Act No. 15 of 2008.] of that year shall be liable to be removed from the membership of the Fund.