Tripura High Court
The State Of Tripura vs Ashish Das on 14 March, 2018
Bench: Ajay Rastogi, S. Talapatra
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HIGH COURT OF TRIPURA
AGARTALA
D.B. Crl. A. No.32/2017
The State of Tripura
----Appellant(s)
Versus
Ashish Das
----Respondent(s)
For Appellant(s) : Mr. R. C. Debnath, Addl. P. P. For Respondent(s) : Mr. P. K. Biswas, Sr. Advocate.
Mr. J. Bhattacharjee, Advocate. Mr. S. Ghosh, Advocate.
HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI HON'BLE MR. JUSTICE S. TALAPATRA Order 14/03/2018 Let the matter may come up before the court on 25.4.2018, as prayed.
JUDGE CHIEF JUSTICE d. dey.