Andhra Pradesh High Court - Amravati
Uppalapati Pattabhiramaiah vs Sri Dharmadayam Thopu, on 3 November, 2021
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.W.P.No.12301 of 2010
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note 05 03.11.2021 RRR, J At request of the learned counsel for the petitioner.
Post on 16.11.2021.
_________ RRR, J BSM.