Calcutta High Court (Appellete Side)
Apeejay Shipping Limited vs The Joint Commissioner Of Commercial ... on 22 September, 2022
Author: T. S. Sivagnanam
Bench: T. S. Sivagnanam
22.09.2022 6 ns/pg Ct.16 F.M.A. 203 of 2022 Apeejay Shipping Limited.
Vs. The Joint Commissioner of Commercial Taxes & Ors. Mr. Somak Basu .... for the appellant. Mr. T. M. Siddique, Mr. Debasish Ghosh, Mr. V. Kothari ... for the State.
The learned Advocate appearing for the appellant seeks leave to file a separate application enclosing all documents and bringing on record certain other developments, which were not placed earlier.
Leave as sought for is granted. Let copy of such application be served on the learned Government Counsel well before the next hearing date.
List the matter in the Combined Monthly List of Cases for the month of November, 2022.
( T. S. Sivagnanam, J.) (Supratim Bhattacharya , J.)