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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2)(v) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014

(v)to forward cases with remarks and relevant documents to the State Committee for decision under section 15;