Himachal Pradesh High Court
Rajinder Pal vs . Temple Trust Mata on 3 January, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rajinder Pal vs. Temple Trust Mata Chintpurani & another .
CMPMO No. 456 of 2022 3.1.2023 Present: Mr. Sanjeev Sood, Advocate, for the petitioner.
Mr. Vinod Chauhan, Advocate, for the respondents.
Learned counsel for the respondents seeks time for arguments.
r List on 21.3.2023. Interim order to continue.
(Satyen Vaidya) Judge 3rd January, 2023 (kck) ::: Downloaded on - 03/01/2023 20:34:24 :::CIS