Allahabad High Court
Galfar Engineering And Contraction vs State Of U.P.And Others on 16 February, 2017
Bench: Bharati Sapru, Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT TAX No. - 931 of 2012 Petitioner :- Galfar Engineering And Contraction Respondent :- State Of U.P.And Others Counsel for Petitioner :- Madan Lal Srivastava,Pravina Kumar Pandey,Shamsher Bahadur Singh Counsel for Respondent :- C.S.C. Hon'ble Bharati Sapru,J.
Hon'ble Surya Prakash Kesarwani,J.
Learned standing counsel prays for and is granted three weeks to reconstruct his record and also file reply, if any to the delay condonation application filed in support of review application. List on 23.3.2017.
Order Date :- 16.2.2017 rk