Bombay High Court
Bharat F. Parmar Proprietor Of Ms Kaka ... vs Union Of India on 30 October, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
8-wpl 30027@[email protected] Prajakta Vartak IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION WRIT PETITION (L.) NO. 30027 OF 2023 AND WRIT PETITION (L.) NO. 30028 OF 2023 AND WRIT PETITION (L.) NO. 30029 OF 2023 Bharat F. Parmar ..Petitioner Versus Union of India & Ors. ..Respondents __________ Mr. Prakash Shah with Ms. Pooja Reddy, Mr. Vinit Dubey and Mr. Yash Prakash for Petitioner. Mr. Jitendra B. Mishra with Ms. Sangeeta Yadav for Respondents. __________ CORAM : G. S. KULKARNI & JITENDRA JAIN, JJ.
DATE : OCTOBER 30, 2023 P.C.:
To enable Ms. Yadav to place on record reply affidavit which is being received by her from the Jaipur authorities, stand over to 01 November, 2023 (First on Supplementary Board).
[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Page 1 of 1
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