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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in The Northern India Canal and Drainageact, 1873

(1)that he has endeavoured unsuccessfully to acquire, from the owners of the land through which he desires such water-course to pass, a rightto occupy so much of the land as will be needed for such water-course;