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Delhi High Court - Orders

Bsnl Casual And Contract Workers Union ... vs Regional Labour Commissioner ... on 19 March, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~94
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 8234/2021
                                     BSNL CASUAL AND CONTRACT WORKERS UNION (REGD)
                                                                                                                        ..... Petitioner
                                                                           Through:                Mr. Anuj Aggarwal and Ms. Shreya
                                                                                                   Kukreti, Advocates.

                                                                           versus

                                     REGIONAL LABOUR COMMISSIONER (CENTRAL) & ANR.
                                                                                                                       ..... Respondents
                                                                           Through:                Mr. Rohan Jaitley, Mr. Akshay
                                                                                                   Sharma and Mr. Dev Pratap Shahi,
                                                                                                   Advocates for R-1.
                                                                                                   Mr. Dinesh Agnani, Senior Advocate
                                                                                                   with Mr. Deepak Thukral and Mr.
                                                                                                   Sudhir Khurana, Advocates for R-2.
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 19.03.2024 At request of the learned counsel appearing on behalf of the petitioner, list on 15th April, 2024.

Interim orders, if any, to continue.

CHANDRA DHARI SINGH, J MARCH 19, 2024 rk/av Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/03/2024 at 04:33:47