Delhi High Court - Orders
Bsnl Casual And Contract Workers Union ... vs Regional Labour Commissioner ... on 19 March, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~94
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8234/2021
BSNL CASUAL AND CONTRACT WORKERS UNION (REGD)
..... Petitioner
Through: Mr. Anuj Aggarwal and Ms. Shreya
Kukreti, Advocates.
versus
REGIONAL LABOUR COMMISSIONER (CENTRAL) & ANR.
..... Respondents
Through: Mr. Rohan Jaitley, Mr. Akshay
Sharma and Mr. Dev Pratap Shahi,
Advocates for R-1.
Mr. Dinesh Agnani, Senior Advocate
with Mr. Deepak Thukral and Mr.
Sudhir Khurana, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 19.03.2024 At request of the learned counsel appearing on behalf of the petitioner, list on 15th April, 2024.
Interim orders, if any, to continue.
CHANDRA DHARI SINGH, J MARCH 19, 2024 rk/av Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/03/2024 at 04:33:47