Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Ravi Ranjan vs Dakshin Bihar Gramin Bank on 20 June, 2023

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.1380 of 2020
                  ======================================================
                  Ravi Ranjan

                                                                              ... ... Petitioner/s
                                                  Versus
                  Dakshin Bihar Gramin Bank & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :       Mr. Abhinay Raj, Advocate
                  For the Respondent/s   :       Mr. Mahesh Narayan Parbat, Senior Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                        ORAL ORDER

3    20-06-2023

Counter affidavit is being served on the petitioner's counsel today.

Learned counsel for the petitioner submits that, if required, rejoinder will be filed.

In the meantime, hard copy of the counter affidavit shall be filed by the learned counsel for the respondent.

Matter is adjourned to the next assigned date i.e., on 27.06.2023.

(Madhuresh Prasad, J) Raj kishore/-

U