Patna High Court - Orders
Ravi Ranjan vs Dakshin Bihar Gramin Bank on 20 June, 2023
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1380 of 2020
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Ravi Ranjan
... ... Petitioner/s
Versus
Dakshin Bihar Gramin Bank & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Abhinay Raj, Advocate
For the Respondent/s : Mr. Mahesh Narayan Parbat, Senior Advocate
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CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
3 20-06-2023Counter affidavit is being served on the petitioner's counsel today.
Learned counsel for the petitioner submits that, if required, rejoinder will be filed.
In the meantime, hard copy of the counter affidavit shall be filed by the learned counsel for the respondent.
Matter is adjourned to the next assigned date i.e., on 27.06.2023.
(Madhuresh Prasad, J) Raj kishore/-
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