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Bombay Presidency - Section

Section 52 in The Bombay Forest Rules, 1942

52. Rules for protected forests of certain villages in Akola taluka.

- The following rules 53 to 65 apply to the protected forest in the following villages of the Akola taluka of the district of Ahmednagar, namely :-
(1)Ambit.
(2)Ghatghar.
(3)Kumshet.
(4)Lavali Kotul.
(5)Pachnai.
(6)Panjre.
(7)Samrad.
(8)Shinganwadi.
(9)Shirpunje Khurd.
(10)Udadawane.