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Delhi High Court - Orders

Cross Trade Links vs Ecgc Limited &Anr on 2 April, 2026

                          $~29 to 32
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CM(M) 3238/2024, CM APPL. 49011/2024 & CM APPL. 49012/2024
                                CROSS TRADE LINKS                          .....Petitioner
                                               Through: Mohd. Faraz Anees, Mr. Anand and
                                                          Mr. Divesh, Advocates.
                                               versus

                                    ECGC LIMITED &ANR.                                                  .....Respondents
                                                  Through:                            Mr. Bharat Sanghal, Senior Advocate
                                                                                      with Ms. Babita Kushwaha, Mr.
                                                                                      Hemant Tripathi and Ms. Shalini,
                                                                                      Advocates for R-1 & 2 (through VC).

                          30
                          +         CM(M) 3240/2024&CM APPL. 49015/2024
                                    CROSS TRADE LINKS                        .....Petitioner
                                                   Through: Mohd. Faraz Anees, Mr. Anand and
                                                            Mr. Divesh, Advocates.
                                                   versus

                                    ECGC LIMITED AND ANR&ANR.          .....Respondents
                                                  Through: Mr. Bharat Sanghal, Senior Advocate
                                                           with Ms. Babita Kushwaha, Mr.
                                                           Hemant Tripathi and Ms. Shalini,
                                                           Advocates for R-1 & 2 (through VC).

                          31
                          +         CM(M) 3242/2024&CM APPL. 49045/2024
                                    CROSS TRADE LINKS                        .....Petitioner
                                                   Through: Mohd. Faraz Anees, Mr. Anand and
                                                            Mr. Divesh, Advocates.
                                                   versus

                                    ECGC LIMITED AND ANR                                               .....Respondents
                                                  Through:                            Mr. Bharat Sanghal, Senior Advocate
                                                                                      with Ms. Babita Kushwaha, Mr.
                                                                                      Hemant Tripathi and Ms. Shalini,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/04/2026 at 22:11:08
                                                                                       Advocates for R-1 & 2 (through VC).

                          32
                          +         CM(M) 3254/2024&CM APPL. 49173/2024
                                    CROSS TRADE LINKS                        .....Petitioner
                                                   Through: Mohd. Faraz Anees, Mr. Anand and
                                                            Mr. Divesh, Advocates.
                                                   versus

                                    ECGC LIMITED AND ANR                                                .....Respondents
                                                  Through:                            Mr. Bharat Sanghal, Senior Advocate
                                                                                      with Ms. Babita Kushwaha, Mr.
                                                                                      Hemant Tripathi and Ms. Shalini,
                                                                                      Advocates for R-1 & 2 (through VC).

                                    CORAM:
                                    HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
                                                       ORDER

% 02.04.2026

1. This hearing has been conducted through hybrid mode.

2. List on 15th September, 2026.

RAJNEESH KUMAR GUPTA, J APRIL 2, 2026/v/tp This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2026 at 22:11:08