Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S Sociedade De Fomento Industrial ... on 8 November, 2021
Bench: D.Y. Chandrachud, A.S. Bopanna
SLP(C) 6730/2021
1
ITEM NO.38 Court 4 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.6730/2021
(Arising out of impugned final judgment and order dated 22-10-2020
in TA No.23/2012 passed by the High Court of Judicature at Bombay
at Goa)
THE COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD. Respondent(s)
(FOR I.R.)
WITH S.L.P.(C) No.5940/2021 (IX)
S.L.P.(C) Nos.6201-6202/2021 (IX)
(FOR I.R.)
S.L.P.(C) Nos.8001-8002/2021 (IX)
(FOR I.R.)
S.L.P.(C) Nos.6854-6855/2021 (IX)
(FOR I.R.)
Date : 08-11-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. N. Venkataraman, ASG
Mr. P.V. Yogeshwaran, Adv.
Mr. B.K. Satija, Adv.
Mr. Manish Pushkarna, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Mohd. Akhil, Adv.
Ms. Diksha Rai, Adv.
Signature Not Verified
Mr. Raj Bahadur Yadav, AOR
Digitally signed by
Chetan Kumar
Date: 2021.11.09
16:52:44 IST
Reason:
SLP(C) 6730/2021
2
For Respondent(s) Mr. Rafique Dada, Sr. Adv.
Mr. Yashraj Singh Deora, AOR
Ms. Jasmin Amalsadvala, Adv.
Mr. Nishant Thakkar, Adv.
Ms. Sonal Mashankar, Adv.
Ms. Prakriti Roy, Adv.
UPON hearing the counsel the Court made the following
O R D E R
SLP (C) No 6730 of 2021 1 Issue notice.
2 Tag with SLP (C) No 5940 of 2021.
SLP (C) No 6730/2021, S.L.P.(C) No.5940/2021, S.L.P.(C) Nos.6201- 6202/2021, S.L.P.(C) Nos.8001-8002/2021 and S.L.P.(C) Nos.6854- 6855/2021 1 List the Special Leave Petitions on 3 December 2021.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Court Master