Supreme Court - Daily Orders
Si Group India Ltd. vs Commissioner Of Customs, Mumbai on 28 March, 2014
ITEM NO.79 REGISTRAR COURT.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO.4772 OF 2011
BEFORE THE REGISTRAR M.A. SAYEED
SI GROUP INDIA LTD. Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS, MUMBAI Respondent(s)
Date: 28/03/2014 This Appeal was called on for hearing today.
For Appellant(s) Ms. Neha Khandelwal, Adv.for
M/S. Karanjawala & Co.,Adv.
For Respondent(s) Mr. B. Krishna Prasad,Adv.
UPON hearing counsel the Court made the following
O R D E R
List before the Hon’ble Court.
[M.A. Sayeed]
UB Registrar