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Supreme Court - Daily Orders

Si Group India Ltd. vs Commissioner Of Customs, Mumbai on 28 March, 2014

ITEM NO.79                   REGISTRAR COURT.1              SECTION III


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

                            CIVIL APPEAL NO.4772 OF 2011

                      BEFORE THE REGISTRAR M.A. SAYEED


SI GROUP INDIA LTD.                                   Petitioner(s)

                   VERSUS

COMMISSIONER OF CUSTOMS, MUMBAI                       Respondent(s)


Date: 28/03/2014    This Appeal was called on for hearing today.


For Appellant(s)          Ms. Neha Khandelwal, Adv.for
                      M/S. Karanjawala & Co.,Adv.


For Respondent(s)      Mr. B. Krishna Prasad,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

List before the Hon’ble Court.



                                                    [M.A. Sayeed]
         UB                                           Registrar