Delhi High Court - Orders
Pr. Commissioner Of Income Tax-1 vs M/S Fiserv India Pvt. Ltd on 14 September, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 196/2022
PR. COMMISSIONER OF INCOME TAX-1 ..... Appellant
Through: Mr Sanjay Kumar, Senior Standing
Counsel with Ms Easha Kadian and
Ms Hemlata Rawat, Advocates
versus
M/S FISERV INDIA PVT. LTD. ..... Respondent
Through: Mr Sachit Jolly with Ms Soumya
Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 14.09.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Since Mr Sachit Jolly, learned counsel, who appears on behalf of respondent/assessee is busy in another matter, list the matter on 06.12.2023.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J SEPTEMBER 14, 2023/RY Click here to check corrigendum, if any This is a digitally signed order.
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