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Supreme Court - Daily Orders

Ashok Kumar Singh vs The State Of Bihar And Another on 14 August, 2017

Author: Deepak Gupta

Bench: Deepak Gupta

     ITEM NO.9                                   COURT NO.5                    SECTION II-A

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) D No(s).                             39332/2016

     ASHOK KUMAR SINGH                                                           Petitioner(s)

                                                           VERSUS

     THE STATE OF BIHAR AND ANOTHER                                              Respondent(s)



     Date : 14-08-2017 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE DEEPAK GUPTA
                                                 [IN CHAMBERS]



     For Petitioner(s)                   Mr.   Gautam Singh, Adv.
                                         Ms.   Isha Singh, Adv.
                                         Ms.   Snehil Sonam, Adv.
                                         For   Mr. Gopal Jha, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Learned counsel appearing for the petitioner states that similar petition has already been dismissed and therefore she seeks permission to withdraw the instant petition.

The Special Leave Petition is, accordingly, dismissed as withdrawn.

          (RASHI GUPTA)                                                          (MADHU NARULA)
     SENIOR PERSONAL ASSISTANT                                                   BRANCH OFFICER



Signature Not Verified

Digitally signed by
RASHI GUPTA
Date: 2017.08.19
09:32:27 IST
Reason: