Supreme Court - Daily Orders
Ashok Kumar Singh vs The State Of Bihar And Another on 14 August, 2017
Author: Deepak Gupta
Bench: Deepak Gupta
ITEM NO.9 COURT NO.5 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) D No(s). 39332/2016
ASHOK KUMAR SINGH Petitioner(s)
VERSUS
THE STATE OF BIHAR AND ANOTHER Respondent(s)
Date : 14-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
[IN CHAMBERS]
For Petitioner(s) Mr. Gautam Singh, Adv.
Ms. Isha Singh, Adv.
Ms. Snehil Sonam, Adv.
For Mr. Gopal Jha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner states that similar petition has already been dismissed and therefore she seeks permission to withdraw the instant petition.
The Special Leave Petition is, accordingly, dismissed as withdrawn.
(RASHI GUPTA) (MADHU NARULA)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
Signature Not Verified
Digitally signed by
RASHI GUPTA
Date: 2017.08.19
09:32:27 IST
Reason: