Bombay High Court
Shri Sadan Abdul Rahim Patel (Patil) And ... vs Shri Shabbir Mahamad Momin And Ors on 23 October, 2018
Author: M. S. Karnik
Bench: M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 13983 OF 2016
Shri Sadan Abdul Rahim Patel (patil) And Ors. ....Petitioner
V/S
Shri Shabbir Mahamad Momin And Ors. ....Respondent
Mr Rahul Sudhakar Kulkarni, Advocate For Petitioner Mr Tushar Khairnar h/for Mr Umesh R Mankapure, Advocate for R.no. 1 To 5 CORAM : M. S. KARNIK, J DATE : 23rd October, 2018 P.C. :
Place the matter on Board on 20/12/2018.
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