Jammu & Kashmir High Court - Srinagar Bench
Feroz Ahmad Mir vs . Director General And Ors. on 13 May, 2019
Author: Rashid Ali Dar
Bench: Rashid Ali Dar
Serial No. 72
Regular list
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CRMC 278/2018
Date of order: 13.05.2019
Feroz Ahmad Mir Vs. Director General and Ors.
Coram:
Hon'ble Mr. Justice Rashid Ali Dar, Judge.
Appearance:
For the Petitioner(s) : None.
For the Respondent(s) : None.
Present none, adjourned.
List again on 12th July 2019.
(Rashid Ali Dar) Judge Srinagar 13.05.2019 "Aasif"
AASIF GUL 2019.05.13 03:13 I attest to the accuracy and integrity of this document