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Jammu & Kashmir High Court - Srinagar Bench

Feroz Ahmad Mir vs . Director General And Ors. on 13 May, 2019

Author: Rashid Ali Dar

Bench: Rashid Ali Dar

  Serial No. 72
  Regular list
                                HIGH COURT OF JAMMU AND KASHMIR
                                          AT SRINAGAR

           CRMC 278/2018
                                                                Date of order: 13.05.2019


             Feroz Ahmad Mir                    Vs.        Director General and Ors.
           Coram:
                               Hon'ble Mr. Justice Rashid Ali Dar, Judge.


           Appearance:
           For the Petitioner(s)           :    None.
           For the Respondent(s)           :    None.

Present none, adjourned.

List again on 12th July 2019.

(Rashid Ali Dar) Judge Srinagar 13.05.2019 "Aasif"

AASIF GUL 2019.05.13 03:13 I attest to the accuracy and integrity of this document