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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(1)(g) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(g)" Collector" means the Collector of the District appointed by the State Government to be in-charge of Revenue District.