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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Gujarat - Subsection

Section 49(b) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(b)in the case falling under clause (ii),-
(i)require the Association to exclude its member who are holders of land in the service area so decreased and
(ii)removal of members of the Committee representing the area so decreased.