National Green Tribunal
Jmt Arjun And Adarsh Enterprises vs Medicare Environmental Management Pvt ... on 24 July, 2024
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No.05:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
(Through Video Conference)
Original Application No.161 of 2024 (SZ)
IN THE MATTER OF:
JMT Arjun & Adarsh Enterprises.
...Applicant(s)
With
M/s. Medicare Environmental Management Pvt. Ltd.,
Bangalore Rural District and Ors.
... Respondent(s)
Date of hearing: 24.07.2024.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): Mr. M. Manivannan represented
Mr. S.V. Bhat.
For Respondent(s): None.
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ORDER
1. To be noted is that for the last two occasions, there is no representation for the applicant. However, an opportunity has been given to the applicant to present his case and posted the matter today under the caption 'For Admission'.
2. Today, Mr. M. Manivannan representing Mr. S.V. Bhat, the learned counsel for the applicant seeks time.
3. Let the matter be listed on 06.08.2024 under the caption 'For Dismissal'.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.161/2024 (SZ) 24th July, 2024. AD.
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