Chattisgarh High Court
Devendra Kumar Sahu vs Shishir Sharma 14 Mcrc/6587/2018 ... on 7 September, 2018
Author: P. Sam Koshy
Bench: P. Sam Koshy
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
Cont. Case (C) NO. 800 OF 2018
Devendra Kumar Sahu, S/o Shri S.R Sahu, aged about 33 years, presently
working as Assistant Teacher Panchayat, at Govt. Primary School, Singhola,
Block Rajnandgaon, District Rajnandgaon (CG) ... Petitioner
versus
Shishir Sharma, posted as Chief Executive Officer, Zila Panchayat,
Rajnandgaon, District Rajnandgaon (CG) ... Respondents
For Petitioner : Mr. C.J.K. Rao, Advocate. For Respondents : Mr. R.K. Gupta, Dy. A.G. Hon'ble Shri Justice P. Sam Koshy Order on Board 07/09/2018
1. Counsel for the petitioner makes a submissions that the order under challenge stands complied with and in view of the same nothing further survives to be adjudicated upon in the present contempt petition.
2. The contempt petition accordingly stands finally disposed of. The Respondent stands discharged with the contempt proceedings.
Sd/-
(P. Sam Koshy)
/sharad/ Judge