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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(b) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(b)the Principal Secretary to the Government of Rajasthan, Finance Department, or his nominee not below the rank of a Deputy Secretary to the Government of Rajasthan;