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Supreme Court - Daily Orders

Gaurav Vipin Singhal vs Anshika Gaurav Singhal on 20 September, 2022

Bench: S. Abdul Nazeer, J.K. Maheshwari

     ITEM NO.1003                                                   SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

         R.P.(C) No. 1063/2022 in SLP(C) No. 9665/2022


     GAURAV VIPIN SINGHAL                                           Petitioner(s)

                                                VERSUS

     ANSHIKA GAURAV SINGHAL                                         Respondent(s)

     (FOR ADMISSION )

     Date : 20-09-2022 This petition was circulated today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI


                                   By Circulation



                         UPON perusing papers the Court made the following
                                            O R D E R

The review petition is dismissed in terms of the signed order.

Pending application, if any, also stand disposed of.

(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed order is placed on the file) Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2022.09.20 16:41:20 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CIVIL) NO(S). 1063 OF 2022 IN SPECIAL LEAVE PETITION (CIVIL) NO.9665 OF 2022 GAURAV VIPIN SINGHAL … PETITIONER(S) VERSUS ANSHIKA GAURAV SINGHAL … RESPONDENT(S) ORDER We have gone through the review petition and the connected papers filed therewith. We are convinced that the order of which review has been sought, does not suffer from any error apparent warranting its reconsideration.

The review petition is, accordingly, dismissed.

………………..……….……J. (S. ABDUL NAZEER) …………..…………….……J. (J.K. MAHESHWARI) New Delhi;

September 20, 2022