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Patna High Court - Orders

Amar Sinha & Anr vs Bar Council Of India & Ors on 2 August, 2016

Author: Sharan Singh

Bench: Sharan Singh

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.9668 of 2016
                     ======================================================
                     Patanjali Rishi
                                                                             .... .... Petitioner/s
                                                       Versus
                     The Bar Council of India & Ors
                                                                            .... .... Respondent/s
                     ======================================================
                                                         with
                                    Civil Writ Jurisdiction Case No.9976 of 2016
                     ======================================================
                     Amar Sinha & Anr
                                                                             .... .... Petitioner/s
                                                       Versus
                     Bar Council of India & Ors
                                                                            .... .... Respondent/s
                     ======================================================
                     Appearance :
                     (In CWJC No.9668 of 2016)
                     For the Petitioner/s    :    Mr. Patanjali Rishi ( In person )
                     For the Respondent/s      : Mr. Vishwajeet Kumar Mishra, Adv.
                     (In CWJC No.9976 of 2016)
                     For the Petitioner/s    :    Mr. Mukul Sinha, Adv.
                                                  Mr. Rajesh Kumar, Adv.
                     For the Respondent/s      : Mr. Vishwajeet Kumar Mishra, Adv.
                     ======================================================
                     CORAM: HONOURABLE THE CHIEF JUSTICE
                                and
                                HONOURABLE MR. JUSTICE CHAKRADHARI
                                SHARAN SINGH
                     ORAL ORDER
                     (Per: HONOURABLE THE CHIEF JUSTICE)

3       02-08-2016

Heard learned counsel for the parties.

Hearing is concluded and order/judgment is kept reserved.

(I.A. Ansari,CJ) (Chakradhari Sharan Singh, J) K.C.jha/-

    U       T