Allahabad High Court
C/M D.A.V. Kali Charan Higher Secondary ... vs D.I.O.S.Bareilly & Others on 1 February, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 6279 of 2001 Petitioner :- C/M D.A.V. Kali Charan Higher Secondary School & Another Respondent :- D.I.O.S.Bareilly & Others Petitioner Counsel :- Vipin Sinha Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
The Committee of Management dispute is in issue in the present petition which was filed in the year 2001. The term of the Committee of Management came to an end long back and several elections may have taken place in between. The petition has, therefore, been rendered infructuous by lapse of time. It is, accordingly, dismissed.
It is, however, made clear that dismissal of this petition will not affect the validity of the subsequent election(s).
Order Date :- 1.2.2010 NSC