Allahabad High Court
Suresh Prakash Srivastava S/O ... vs United India Insurance Co. Ltd. Thru ... on 6 August, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Anil Kumar
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 956 of 2010 Petitioner :- Suresh Prakash Srivastava S/O Paikarmadeen & Anr. Respondent :- United India Insurance Co. Ltd. Thru Div. Manager & Ors. Petitioner Counsel :- Kaushlendra Tewari Hon'ble Devi Prasad Singh,J.
Hon'ble Anil Kumar,J.
Admit.
Issue notice. Let the record be summoned. Operation of the impugned award shall remain suspended subject to the condition that the appellant deposits an amount of Rs.1 lac inclusive of statutory deposit, before the tribunal within two months. Order Date :- 6.8.2010 kkb/