Delhi High Court - Orders
Dcm Limited vs Regional Provident Fund Commissioner on 29 April, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~78
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8900/2011 & CM APPL. 20107/2011
DCM LIMITED ..... Petitioner
Through: Mr. Harvinder Singh, Ms. Gunjan
Negi and Ms. Rashi Aggarwal,
Advocates
versus
REGIONAL PROVIDENT FUND COMMISSIONER
..... Respondent
Through: Ms. Anju Jain, Mr. Hitesh Sachar and
Ms. Rabi Karmokar, Advocates
(Through VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 29.04.2024
List on 25th October, 2024.
CHANDRA DHARI SINGH, J
APRIL 29, 2024
gs/ryp
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