Supreme Court - Daily Orders
M.C. Mehta vs Union Of India on 9 November, 2021
Bench: L. Nageswara Rao, B.R. Gavai, B.V. Nagarathna
1
ITEM NO.5 COURT NO.5 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).13029/1985
M.C. MEHTA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IN RE: THREE WHEELERS(1) IA NO. 138385/2021 (APPLN. FOR DIRECTIONS
ON B/O BAJAJ AUTO LTD.)IN RE: BS IV/BS VI VEHICLES(1) IA NOS.
102618 AND 118668/2020 (APPLNS. FOR INTERVENTION AND DIRECTIONS ON
B/O J.R. YAMAHA)(2) IA NO. 113087/2020 (APPLN. FOR DIRECTIONS ON
B/O HARI KRISHAN SHARMA)(3) IA NOS. 116007 AND 115987/2020 (APPLNS.
FOR IMPLEADMENT AND DIRECTIONS ON B/O SHRI SINAM PRITAM SINGH AND
ORS.)(4) IA NO. 130236/2020 (APPLN. FOR INTERIM DIRECTIONS ON
BEHALF OF KUMAR PAL SINGH)(5) IA NOS. 129302 AND 129306/2020
(APPLNS. FOR DIRECTIONS AND EXEMPTION FROM FILING DULY AFFIRMED
AFFIDAVIT ON B/O STATE OF MANIPUR)(6) IA NOS. 127047 AND
127048/2020 (APPLNS. FOR INTERVENTION AND DIRECTIONS ON B/O M/S
SCORPIO PETRO)(7) IA NOS. 118512 AND 118511/2020 (APPLNS. FOR
IMPLEADMENT AND DIRECTIONS ON B/O GLOBAL FORCE MGT. SERVICE PVT.
LTD.)(8) IA NOS. 118519 AND 118517/2020 (APPLNS. FOR IMPLEADMENT
AND DIRECTIONS ON B/O ECOGREEN ENVIROTECH SOLUTION LTD.)(9) IA NO.
133381/2020 (APPLN. FOR DIRECTIONS ON B/O BHARAT PETROLEUM CORPN.
LTD.)(10) IA NO. 121722/2020 (APPLN. SEEKING CLARIFICATION IN
IMPLEMENTATION OF ORDER DT. 13.08.2020 ON B/O HABIB ENTERPRISES)
(11) IA NOS. 134723 AND 134733/2020 (APPLNS. FOR IMPLEADMENT AND
DIRECTIONS ON B/O PRADEEP KR. SHARMA AND CO.)(12) IA NO. 31082/2021
(APPLN. FOR DIRECTIONS ON B/O MOHD. ASIF KHAN)(13) IA NO. 1700/2021
(APPLN. FOR MODIFICATION OF ORDER DT. 19.06.2020 ON B/O DY.
COMMISSIONER OF POLICE)(14) IA NOS. 34355 AND 34358/2021 (APPLNS.
FOR INTERVENTION AND DIRECTIONS ON B/O SWETA SHARMA)(15) IA NOS.
33511 AND 33965/2021 ( (APPLNS. FOR IMPLEADMENT AND DIRECTIONS ON
B/O MUNNU SINGH)(16) IA NOS. 32756 AND 32749/2021 (APPLNS. FOR
IMPLEADMENT AND DIRECTIONS ON B/O AMBA AUTO AGENCIES)(17) IA NOS.
38495, 38498, 38505, 38500, 38510 AND 44080/2021 (APPLNS. FOR
IMPLEADMENT, DIRECTIONS, EXEMPTION FROM FILING DULY AFFIRMED
AFFIDAVIT AND EXEMPTION FROM FILING O.T. ON B/O KIRAT SARTAJ MOTORS
PVT. LTD.)(18) IA NOS. 32802 AND 32805/2021 (APPLNS. FOR
IMPLEADMENT AND DIRECTIONS ON B/O BATRA AUTOMOBILES)(19) IA NOS.
32803 AND 32811/2021 (APPLNS. FOR IMPLEADMENT AND DIRECTIONS ON B/O
ANAND AUTO AGENCIES)(20) IA NOS. 32789 AND 32783/2021 (APPLNS. FOR
Signature Not Verified
IMPLEADMENT AND DIRECTIONS ON B/O BATRA AUTOMOBILES (I))(21) IA
Digitally signed by
NOS. 32849 AND 32831/2021 (APPLNS. FOR IMPLEADMENT AND DIRECTIONS
Charanjeet kaur
Date: 2021.11.10
17:33:38 IST
ON B/O V.S. SINGHAL)(22) IA NOS. 50904 AND 50864/2021 (APPLNS. FOR
Reason:
INTERVENTION AND DIRECTIONS ON B/O DELHI MSW SOLUTION LTD.)(23) IA
NOS. 50960 AND 50962/2021 (APPLNS. FOR IMPLEADMENT AND DIRECTIONS
ON B/O M/S SREE GOKULAM MOTORS AND SERVICES PVT. LTD., KERALA)(24)
IA NOS. 50970 AND 50971/2021 (APPLNS. FOR IMPLEADMENT AND
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DIRECTIONS ON B/O M/S SREE GOKULAM MOTORS AND SERVICES PVT. LTD.,
CHENNAI)(25) IA NOS. 55395 AND 55396/2021 (APPLNS. FOR INTERVENTION
AND DIRECTIONS ON B/O JAVED BASHEER AND ORS.)(26) IA NOS. 56164 AND
56166/2021 (APPLNS. FOR INTERVENTION AND DIRECTIONS ON B/O SAMEER
KR. PARATE)(27) IA NO. 66040/2021 (APPLN. FOR PERMISSION TO
REGISTER EURO III COMPLAINT OXYTRUCKS ON BEHALF OF STATE OF
HARYANA)(28) IA NO. 66504/2021 (APPLN. FOR DIRECTIONS ON B/O EAST
DELHI MUNICIPAL CORPORATION)(29) IA NO. 66856/2021 (APPLN. FOR
DIRECTIONS ON VB/O NORTH DELHI MUNICIPAL CORPORATION)(30) IA NO.
72363/2021 (APPLN. FOR DIRECTIONS ON B/O MAIL MOTOR SERVICE, POST
AND TELEGRAPH DEPARTMENT)(31) IA NO. 57084/2021 (APPLN. FOR
DIRECTIONS ON B/O ARORA MOTORS)(32) IA NOS. 61308 AND 61309/2021
(APPLNS. FOR IMPLEADMENT AND DIRECTIONS ON B/O PRADEEP KUMAR)(33)
IA NO. 94737/2021 (APPLN. FOR DIRECTIONS ON B/O DIRECTORATE OF
HEALTH SERVICES, GOVT. OF NCT OF DELHI)(34) IA NOS. 105997 AND
106002/2021 (APPLNS. FOR IMPLEADMENT AND DIRECTIONS ON B/O OM SAI
MOTORS)(35) IA NOS. 108649 AND 108650/2021 (APPLNS. FOR
INTERVENTION AND DIRECTIONS ON B/O MOHD. SHAKIR)(36) IA NO.
127713/2021 (APPLN. FOR DIRECTION ON B/O NORTH DELHI MUNICIPAL
CORPN.)(37) IA NO. 134225/2021 (APPLN. FOR INTERIM DIRECTIONS ON
B/O BITTOO TOUR AND TRAVELS)(38) IA NO. 138633/2021 (APPLN. FOR
CLARIFICATION OF ORDER DT. 24.11.2020)“ONLY” IN W.P.(C) NO.
13029/1985 ARE LISTED.“ONLY” NAME OF THE FOLLOWING ADVOCATES MAY BE
TREATED TO HAVE BEEN SHOWN IN THE LIST:MR. HARISH N. SALVE, SR.
ADVOCATE (A.C.)MS. APARAJITA SINGH, SR. ADVOCATE (A.C.)MR. A.D.N.
RAO, ADVOCATE (A.C.)MR. SIDDHARTHA CHOWDHURY, ADVOCATE
(A.C.)PETITIONER-IN-PERSONMR. G.S. MAKKER, MR. AMRISH KUMAR,MR.
SANJAY KR. VISEN, MR. KAMLENDRA MISHRA, MR. SANDEEP KR. JHA, MS.
RANJEETA ROHTAGIMR. JYOTI MENDIRATTA,MR. SANDEEP SINGH,MR. RAVI
PRAKASH,MS. N. ANNAPOORANI,NIDHI MOHAN PARASHAR,MR. PUKHRAMBAM
RAMESH KUMAR,MS. MITHU JAIN, MR. CHANDRA PRAKASH,MR. RAKESH
KUMAR,MR. PARMINDER SINGH BHULLAR,MR. RAVINDRA S. GARIAMR. B.V.
BALRAM DAS,MS. RASHMI MALHOTRA,MS. PURNIMA JAUHARI,MR. SAMEER
KUMAR,MR. KETAN PAUL,M/S RAM SANKER AND CO.,MS. PRITHA SRIKUMAR
IYERMR. NEERAJ KR. GUPTAMR. PRAVEEN SWARUPMR. HIREN DASAN,MR.
ASHUTOSH DUBEY,MR DANISH ZUBAIR KHAN,MR NISCHAL KR. NEERAJ,MS.
SHASHI KIRAN, ADVOCATES )
Date : 09-11-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For the parties :
Applicant-in-person,
Petitioner-in-person
Mr. Annam D. N. Rao,(A.C.)
Mr. Tushar Mehta, Ld. SG
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Ms. Aishwarya Bhati, Ld. ASG
Mr. Wasim A Qadri,Sr.Adv.
Mr. Vibhu Shankar Mishra,Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. D.L. Chidanand, Adv
Mr. Suhashini Sen, Adv
Mr. Rajesh Kr.Singh, Adv
Mr. S.S.Rebello, Adv
Mr. Subhranshu Padhi, Adv
Ms. Archana Pathak Dave, Adv
Mr. Vibhu Shankar Mishra, Adv
Mr. Rajat Nair, Adv
Mr. Mukesh Kumar Maroria, AOR
Mr. Amrish Kumar, AOR
Mr. A.K. Sharma, AOR
Dr. A.M. Singhvi, Sr. Adv.
Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Poonam Verma, Adv.
Mr. Arshit Anand, Adv.
Mr. Saunak Rajguru, Adv.
Ms. Sakshi Kapoor, Adv.
Mr. E.C. Agrawala, A.O.R
Dr. Manish Singhvi Sr. Adv.
Mr. Arpit Parkash,Adv.
Mr. Sandeep Kumar Jha, Adv.
Mr. Chirag M. Shroff, Adv.
I.A No. 133381/2020 Mr. Rakesh Kumar, AOR
I.A.No. 31082/2021 Mr. Rupesh Kumar Sinha,Adv.
Mr. Sataroop Das,Adv.
I.A No. 50864/2021 Mr. Matrugupta Mishra, Adv.
I.A No. 50904/2021 Ms. Ritika Singhal, AOR
Mr. Ketan Paul,Adv.
Mr. P. K. Jain, AOR
Mr. Ramesh Babu M. R., AOR
Mr. Rajesh Kumar Chaurasia, AOR
Mr. Sushil Kumar Singh, AOR
Mr. S. K. Bhattacharya, AOR
Mr. Pavan Kumar, AOR
Mr. Rakesh K. Sharma, AOR
Ms. Shalini Kaul, AOR
Mr. Satya Mitra, AOR
PNGRB Mr. Munawwar Naseem, AOR
Ms. Sanjna Dua, Adv.
Mr. Mohit Budhiraja, Adv
Ms. Tanuja Dhoulakhandi, Adv.
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Ms. Nandini Gidwaney, AOR
Mr. Balaji Srinivasan, AOR
Mr. Ejaz Maqbool, AOR
M/S. Parekh & Co., AOR
Mrs. Priya Puri, AOR
Mr. Parijat Sinha, AOR
Mr. K. R. Sasiprabhu, AOR
Mr. Sushil Kumar Jain, AOR
Mr. E. C. Agrawala, AOR
Mr. Ravindra Kumar, AOR
Mr. Rajiv Ranjan Dwivedi, AOR
M/S. S. Narain & Co., AOR
Mr. Vijay Panjwani, AOR
Mrs. B. Sunita Rao, AOR
Mr. Radha Shyam Jena, AOR
Mr. Hardeep Singh Anand, AOR
Ms. Ruchi Kohli, AOR
Mr. Sanjiv Sen, Sr.Adv
Mr. Mr.Praveen Swarup,Adv
Mr. Kanishk Chaudhary, Adv
Ms. Payal Swarup, Adv
Mr. Rahul Tomar, Adv
Mr. Chandra Pratap Singh,Adv
Mr. Vikas Mahajan, Sr. Adv/AAG
Mr. Vivek Mahajan, Adv.
Mr. Vinod Sharma, AOR
Mr. Vidit Anand Adv.
Mr. Anil Kumar, Adv.
Mr. Arun Singh, Adv.
Mr. Parjat Som, Adv.
Mr. Surinder Singh Manak, Adv.
Ms. Archana Pathak Dave, Adv.
Ms. Deepanwita Priyanka, AOR
Mr. Praveen Swarup, AOR
Mr. V. K. Verma, AOR
State of Haryana Dr. Monika Gusain, AOR
Mr. P. Parmeswaran, AOR
Mr. Ajit Pudussery, AOR
Mrs.Rani Chhabra, AOR
Mr. Aniruddha Deshmukh, AOR
Ms. Hemantika Wahi, AOR
Ms. Sujeeta Srivastava, AOR
Ms. Manjula Gupta, AOR
M/S.M. V. Kini & Associates, AOR
Mr. Anil Kumar Jha, AOR
5
Mr. Shri Narain, AOR
Mr. Abhishek, AOR
Mr. Pradeep Kumar Bakshi, AOR
Mr. Sudhir Mendiratta, AOR
M/S.Khaitan & Co., AOR
M/S.Saharya & Co., AOR
Mrs.K. Sarada Devi, AOR
Mr. Mohit D. Ram, AOR
Mrs.Bina Gupta, AOR
Mr. Sandeep Narain, AOR
Mr. Ravindra Bana, AOR
Mr. Chirag M. Shroff, AOR
Mr. T. V. Ratnam, AOR
Mr. Mukesh K. Giri, AOR
Mr. G. Prakash, AOR
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Mr. Sarvam Ritam Khare, AOR
Mr. Prashant Kumar, AOR
Mr. S. S. Shroff, AOR
Ms. Anil Katiyar, AOR
Mr. Umesh Kumar Khaitan, AOR
Mr. Pramod Dayal, AOR
Ms. Binu Tamta, AOR
Mr. Surya Kant, AOR
Mr. Anil Grover,AAG
Mr. Satish Kumar,Adv.
Mr. Amit Gupta,Adv.
Ms. Babita Mishra,Adv.
Mr. Sanjay Kumar Visen, AOR
Mr. Upendra Mishra,Adv.
Mr. Rakesh Kumar-I, AOR
Mr. Ashok Mathur, AOR
Mr. R. P. Gupta, AOR
Ms. Pritha Srikumar, AOR
IA 138385/2021 Mr. K.V. Viswanathan, Sr. Adv.
Mr. Arun Sri Kumar, Adv.
Ms. Pritha Srikumar Iyer, AOR
Ms. Mansi Binjrajka, Adv.
Mr. Amartya Sharan, Adv.
IA 55395-55396/2021 Ms. Pritha Srikumar Iyer, Adv.
Mr. Arun Sri Kumar, Adv.
Ms. Nikita Garg, Ad
State of Assam Mr. Debojit Borkakati, AOR
Mr. Vivek Sonker, Adv.
Mr. Durga Dutt, AOR
Ms. Rashmi Malhotra, AOR
6
Mr. Vipin Nair, AOR
Mr. P.B Suresh, Adv
Mr. Anshuman Bahadur, Adv
Mr. Arindam Ghosh, Adv.
Ms. Puja Sharma, AOR
Mr. Manish Kumar, AOR
Mr. Shuvodeep Roy, AOR
Mr. Ishaan Borthakur,Adv.
Ms. Aswathi M.K., AOR
Mr. Ravi Prakash, AOR
Mr. Senthil Jagadeesan, AOR
Mr. P.S.Amalraj,Adv.
Mr. Gowthaman,Adv.
Mr. Ram Sankar,Adv.
Ms. Sujatha Bagadhi,Adv.
Ms. Chitrakala G.,Adv.
Ms. A Vasantha Kumar,Adv.
Mr. Anirveda Sharma,Adv.
Mr. Jai Singh,Adv.
M/S. Ram Sankar & Co, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Ravindra S. Garia, AOR
Mr. Shashank Singh, Adv
Mr. Abhishek Raj, Adv
Mr. Rahul Mishra, Adv
Mr. Shailendra Pratap Singh, Adv
Mr. Omer Simon Adv.
State of Nagaland Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
State of Nagaland Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Anurag Kishore, AOR
Mr. D.Kumanan, AOR
Mr. Sheikh Fakhruddin Kalia,Adv.
Mr. Tapesh Kumar Singh, AOR
Mr. D. N. Goburdhan, AOR
Ms. Lubna Naaz, AOR
Ms. Kiran Bhardwaj, AOR
UT OF A & N ADMN Mr. Mrinal K.Mondal, Adv.
7
Mrs. G.Indira,AOR
Mr. Nitin Saluja, AOR
Ms. Shalu Sharma, AOR
Mr. R. C. Kohli, AOR
Mr. Kuldip Singh, AOR
Mr. Neeraj Kumar Gupta, AOR
Mr. S.Ganesh, Sr.Adv.
Mr. Anil D. Nair,Adv.
Mr. Jogy Scaria, AOR
Ms. Beena Victor,Adv.
Mr. Reegan S.Bel, Adv.
Ms. M. Priya, Adv.
Mr. S.Udaya Kumar Sagar,Adv.
Ms. Sweena Nair,Adv.
Mr. P. Mohith Rao,Adv.
Mr. Sandeep Kumar Jha, AOR
Mr. Mohit Paul, AOR
Mr. M. P. Devanath, AOR
Mr. Vivek Singh, Adv
Mr. C.P. Rajwar, Adv
Mr. Chandra Prakash, AOR
Mr. Vinodh Kanna B., AOR
For Intervenor(s) Mr. Mithu Jain, AOR
Mr. Arjun Syal, Adv.
Ms. Mithu Jain, AOR
Mr. Shreyan Das, Adv.
Mr. Rushil, Adv.
Mr. Sameer Shrivastava, AOR
Mr. Vikrant Singh Bais, AOR
I.A.Nos.33511 and
33965 of 2021 Dr. Brij Bhushan K. Jauhari, Adv.
Mr. Sunil Bhatnagar, Adv.
Mr. Atul Mahan , Adv.
Mr. Upendra Mishra, Adv.
Ms. Purnima Jauhari, AOR
Mr. Rajeev Kumar Dubey, Adv
Mr. Ashiwan Mishra,Adv
Mr. Kamlendra Mishra, AOR
Mr. Ayush Sharma, AOR
Ms. Manju Jetley, AOR
Mr. Pranav Sachdeva, AOR
Ms. Charu Ambwani, AOR
8
Ms. Misha Rohatgi, AOR
Mr. Vinod Sharma, AOR
Mr. Mritunjay Kumar Sinha, AOR
Mr. Ketan Paul, AOR
Mr. Kumar Anurag Singh, Adv.
Mr. Zain A. Khan, Adv
Mr. Shweatank Singh, Adv
Ms. Ekta Bharati, Adv
Ms. Tulika Mukherjee, AOR
Mr. Sunil Fernandes, AOR
Mr. Pradeep Misra, AOR
Mr. Suraj Singh, Adv
Mr. Manoj Kr Sharma, Adv.
Mr. Bhuwan Chandra, Adv
Ms. Surabhi Sanchita, AOR
Ms. Divya Jyoti Singh, AOR
Ms. Nidhi Jaswal, AOR
Ms. Ranjeeta Rohatgi, AOR
Mr. Vinay Garg, AOR
Mr. Prakash Ranjan Nayak, AOR
Ms. Sakshi Kakkar, AOR
Mr. Anas Tanwir, AOR
Mr. Shishir Deshpande, AOR
Mr. Vivek Gupta, AOR
Mr. Akshay Girish Ringe, AOR
Ghaziabad N.Nigam Mr. Vishwajit Singh, AOR
Mr. Pankaj Singh,Adv.
Ms. Ridhima Singh,Adv.
I.A. 129302/2020 Mr. Tushar Mehta, SGI
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Anupama Ngangom, Adv.
Mr. Karun Sharma, Adv.
Mr. Shovan Mishra, AOR
Mr. Aakarshan Aditya, AOR
St. of Meghalaya Mr. Avijit Mani Tripathi, AOR
Mr. T.K.Nayak,Adv.
Mr. U. Mishra,Adv.
Mr. P.S.Negi,Adv.
Ms. Divya Roy, AOR
Mr. Rishi Matoliya, AOR
Mr. Gautam Narayan, AOR
IA NO.138633/2021 Ms. Aishwarya Bhati, ASG.
Ms. Jyoti Mendiratta, AOR
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Ms. Surbhi Mehta, AOR
Ms. Shagun Matta, AOR
Mr. Anil Kumar, AOR
IA NO.121722/2020 Mr. Shafiq Khan, Adv.
Ms. Sundri, Adv.
Mr. Parminder Singh Bhullar, AOR
Mr. B. V. Balaram Das, AOR
Mr. Ashutosh Dubey, AOR
Mr. Abhishek Chauhan,Adv.
Mr. Rashri Dubey,Adv.
Mr. Amit P. Shahi, Adv.
Mr. Uday Gupta, Adv
Ms. Shivani M. Lal, Adv.
Mr. M. K. Tripathi, Adv
Mr. Harish Dasan, Adv
Mr. Rajiv Ranjan, Adv.
Mr. Hiren Dasan, AOR
Impleader Mr. Viraj Kadam, Adv.
Mr. Soumya Dutta, AOR
I.A 56164 & 156166/2021
Mr. Neeraj K Gupta, AOR
Mr. Pranav Kishore Jha Adv.
Mr. Upendra Mishra, Adv.
Mr. Ranjit K Singh Adv.
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv
Mr. Shaik Mohamad Haneef, Adv
Mr. T. Vijaya Bhaskar Reddy, Adv
Mr. K.V. Girish Chowdary, Adv
Mr. Siddhesh Kotwal, Adv.
Mr. Nirnimesh Dube, AOR
Mr. Akash Singh, Adv.
Mr. Shekhar Kumar, AOR
Ms. Nidhi Mohan Parashar, AOR
Mr. Vikrant Kumar, Adv.|
Ms. Mayuri Raghuvanshi, AOR
I.A.No.94737/2021 Mr. Naushad Ahmad Khan, Adv.
Mr. Danish Zubair Khan, AOR
Mr. Mukesh Verma, Adv
Mr. Yash Pal Dhingra, AOR
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Mr. Rajan Narain, AOR
Mr. Neeraj Shekhar, AOR
Ms. Shashi Kiran, AOR
St. of Karnataka Mr. V. N. Raghupathy, AOR
Mr. Subhro Sanyal, AOR
Mr. Saurav Aggarwal, Adv.
Mr. Anshuman Choudhary, Adv.
Mr. Saurav Aggarwal,Adv.
Mr. Anshuman Choudhary,Adv.
Mr. Deepayan Mandal,AOR
Ms. Jaikriti S. Jadeja, AOR
Mr. Rishi Malhotra, AOR
IA NOS. 95814 AND Ms. Anushree Prashit Kapadia, AOR
95815/2020 Ms. Priyanka Rathi, Adv.
Mr. Hiren Dasan, AOR
M/S.Karanjawala & Co., AOR
Ms. Astha Tyagi, AOR
Mr. T. R. B. Sivakumar, AOR
I.A.No.105997, Mr. Vibhakar Mishra,Adv.
106002/2021 Mr. Nischal Kumar Neeraj, AOR
Mr. M. Shoeb Alam, AOR
Mr. Yoginder Handoo, AOR
Mr. Prasanna S., AOR
Mr. Rajiv Yadav, AOR
Mr. D. Abhinav Rao, AOR
Ms. Diksha Rai, AOR
Mr. Aditya Shankar Prasad,Adv.
Mr. Shahrukh Ahmad,Adv.
Mr. Sameer Kumar, AOR
Mr. Gaurav, AOR
State of W.B. Ms. Madhumita Bhattacharjee, AOR
Mr. Srija Choudhury Adv.
Mr. Gopal Jha, AOR
Mr. Shreyash Bhardwaj, Adv.
Mr. Nishant Verma, Adv
State of Sikkim Mr. Raghvendra Kumar, Adv.
Mr. Anand Kumar Dubey,Adv.
Mr. Nishant Verma,Adv.
Mr. Rajiv Kumar Sinha,Adv.
Mr. Narendra Kumar, AOR
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Ms. Astha Sharma, AOR
Mr. Sandeep Singh, AOR
Mr. Pradeep Kumar Sharma,Adv.
Mr. B.P.Sahu.Sr.Adv
Ms. Rajani.K.Prasad Adv
Mr. B.Krishaprasad Adv
Ms. N.Annapoorani AOR
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the applicants in I.As are directed to serve copies of the IAs on Mr. A.D.N. Rao, learned Amicus Curiae and the Central Agency.
The learned Amicus Curiae is directed to submit a note in all the applications.
The Union of India shall file its response to the applications within a period of two weeks from today.
List on 30.11.2021 along with IA Nos.250-251/2005 and batch of IAs. in RE : Allocation of Natural Gas to M/s. Indraprastha Gas Limited.
Learned counsel for the applicant in I.A.Nos.50970/2021 and 50971/2021 seeks permission to withdraw these Interlocutory applications Permission granted.
I.A.Nos.50970/2021 and 50971/2021 are, accordingly, dismissed as withdrawn.
(B.Parvathi) (Anand Prakash) Court Master Court Master