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Jammu & Kashmir High Court

Inhabitants Of Village Taraf vs State Of J&K & Ors on 17 December, 2020

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                  Sr. No.229
                                                                                  After Notice List

                                HIGH COURT OF JAMMU AND KASHMIR
                                            ATJAMMU
                                                (Through Virtual Mode)

                                                                OWP No.157/2013
                                                                CM No.6247/2020
                                                                IA No.173/2013



            Inhabitants of Village Taraf                                 .... Petitioner/Applicant(s)
            Manjli & ors.

                                                 Through:-     Mr. V.Bhushan Gupta, Advocate.

                                          V/s

            State of J&K & ors.                                                  .....Respondent(s)

                                                 Through:-      Mr. S.S.Nanda, Sr.AAG
                                                                Mr. Ravinder Gupta, AAG.

            Coram :            HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                      ORDER

Objections stand filed.

List for consideration on 16.02.2021.

(Sindhu Sharma) Judge JAMMU 17.12.2020 Eva EVA GUPTA 2020.12.21 11:54 I attest to the accuracy and integrity of this document