Jammu & Kashmir High Court
Inhabitants Of Village Taraf vs State Of J&K & Ors on 17 December, 2020
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No.229
After Notice List
HIGH COURT OF JAMMU AND KASHMIR
ATJAMMU
(Through Virtual Mode)
OWP No.157/2013
CM No.6247/2020
IA No.173/2013
Inhabitants of Village Taraf .... Petitioner/Applicant(s)
Manjli & ors.
Through:- Mr. V.Bhushan Gupta, Advocate.
V/s
State of J&K & ors. .....Respondent(s)
Through:- Mr. S.S.Nanda, Sr.AAG
Mr. Ravinder Gupta, AAG.
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Objections stand filed.
List for consideration on 16.02.2021.
(Sindhu Sharma) Judge JAMMU 17.12.2020 Eva EVA GUPTA 2020.12.21 11:54 I attest to the accuracy and integrity of this document