Madhya Pradesh High Court
Amol Mohane vs The State Of Madhya Pradesh on 12 June, 2023
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 11861 of 2023
(M/S INDO WATER MANAGEMENT AND POLLUTION CONTROL CORPORATION Vs STATE OF MADHYA
PRADESH AND OTHERS)
Dated : 12-06-2023
Ms. Guncha Rasool - Advocate for petitioner.
Mr. Amit Seth - Deputy Advocate General takes notice for respondent
No.1.
Issue notice to the remaining respondents. For the reasons assigned, I.A.Nos.7322 of 2023 and 7345 of 2023 are allowed. Documents are taken on record.
Post along with Writ Petition No.8912 of 2023.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
sj
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 6/13/2023
10:59:44 AM