Andhra Pradesh High Court - Amravati
V. Arumunayagam, vs Tirumala Tirupathi Devasthanams, on 10 February, 2022
Author: K Suresh Reddy
Bench: K Suresh Reddy
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
W.P.Nos. 18489 AND 18700 OF 2012
PROCEEDING SHEET
S.No DATE ORDER OFFICE
NOTE
11. 10.02.22 KSR, J.
At the request of both learned counsel, post after two (2) weeks.
________________ K.SURESH REDDY, J. JSK 2 S.No DATE ORDER OFFICE NOTE