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Andhra Pradesh High Court - Amravati

V. Arumunayagam, vs Tirumala Tirupathi Devasthanams, on 10 February, 2022

Author: K Suresh Reddy

Bench: K Suresh Reddy

               HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                       W.P.Nos. 18489 AND 18700 OF 2012
                              PROCEEDING SHEET
S.No    DATE                          ORDER                                    OFFICE
                                                                                NOTE
11.    10.02.22 KSR, J.

At the request of both learned counsel, post after two (2) weeks.

________________ K.SURESH REDDY, J. JSK 2 S.No DATE ORDER OFFICE NOTE