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Himachal Pradesh High Court

Baba Balak Nath Temple & Others vs . Sulekha Sharma & on 19 September, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

Baba Balak Nath Temple & others Vs. Sulekha Sharma & another.

.

LPA No. 184/2022

19.09.2023 Present:- Mr. Vivek Thakur, Advocate vice Mr. Sanjeev Sood, Advocate, for the appellants.

Mr. Parv Sharma, Advocate, for respondent No. 1.

of Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional Advocates General, Mr. Sidharth Jalta and Mr. Arsh Ratan, Deputy Advocates General for respondent No. rt 2. At the request of learned counsel for the appellant, list on 2nd November, 2023.

( M. S. Ramachandra Rao ) Chief Justice ( Ajay Mohan Goel ) Judge September 19, 2023.

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