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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2) in The Rajasthan Medical Rules, 1957

(2)The Returning Officer shall place the identification envelopes which are complete in requisite entries and which he provisionally accepts as containing valid voting papers without opening them in a separate ballot-box for each electorate.